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State of Kerala - Section

Section 45 in The Kerala Panchayat Buildings Rules, 2011

45. [ Ramps as substitute for stairways. [Substituted by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]

- If ramps arc provided as a substitute for stairways they shall be in accordance with the specifications provided under sub-rule (3) of rule 104.] [Added by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]