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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(1)(a) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(a)a grant not less than the net expenditure incurred in the year 2002-03 on such of the activities and institutions transferred to the University;