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[Cites 0, Cited by 0] [Section 360(2)] [Section 360] [Entire Act]

Bombay Presidency - Subsection

Section 360(2)(ii) in The Bombay Provincial Municipal Corporations Act, 1949

(ii)in meeting any charges to be defrayed out of the Transport Fund to the extent to which the balance available in the fund is insufficient for the purpose.