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Bombay High Court

Assured Forex Private Limited vs The Income Tax Officer, Ward 1 (1) (1) ... on 14 December, 2021

Bench: K.R. Shriram, Amit B. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2245 OF 2021

 Assured Forex Private Limited                ....PETITIONER
            V/S
 The Income Tax Officer, Ward 1 (1) (1) Mumbai
                                           ....RESPONDENT

And 2 Ors None for the Petitioner Mr Suresh Kumar for the Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE AMIT B. BORKAR, JJ DATE : 14th December, 2021 P.C. :

No orders.
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