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Punjab-Haryana High Court

Satish Chander And Others vs State Of Punjab And Others on 2 July, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                         Civil Writ Petition No. 20107 of 2011(O&M)


Satish Chander and others
                                                  .....Petitioners
                                   Versus

State of Punjab and others
                                                  ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajinder Goyal, Advocate for the petitioners.

Mr. Ranvir S. Chauhan, Deputy Advocate General, Punjab. Mr. Amrit Paul, Advocate for respondent No.3. Mr. Rajdeep Singh Cheema, Advocate for respondents No. 4 to 10.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in CWP No. 22868 of 2010, titled as Rajnish Kumar and others Vs. State of Punjab and others.

(RAJESH BINDAL) JUDGE 02.07.2012 sharmila