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[Cites 0, Cited by 1] [Section 129] [Entire Act]

State of Maharashtra - Subsection

Section 129(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1)Every work constructed by Zilla Parishad out of the district fund or by a Panchayat Samiti out of the block grant, or with Government assistance or public participation shall vest in the Zilla Parishad.