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Bombay Presidency - Section

Section 7 in Bombay Hereditary Offices Act, 1874

7. And it is hereby enacted, that the collector or Controlling Officer, in cases of misconduct or incompetency on the part of an Officiating Hereditary Officer, shall have power to dismiss such Officer from his employment, but no such dismissal shall take place, except on an investigation recorded in writing, which shall be submitted for the approval and sanction of the Governor in Council.