Calcutta High Court (Appellete Side)
Basirhat Food Supply Mohila ... vs The State Of West Bengal And Others on 3 January, 2023
AD-02
Ct No.09
03.01.2023
TN
WPA No. 21753 of 2022
Basirhat Food Supply Mohila Co-operative Society Ltd.
Vs.
The State of West Bengal and others
Mr. Swarup Paul,
Mr. Surya Maity,
Ms. Amrita Maji
.... for the petitioner
Mr. Nilotpal Chatterjee,
Mr. Anupam Das Adhikari
.... for the State
Mr. Sagar Bandyopadhyay,
Ms. Soma Kar Ghosh,
Mr. A. Pathak
.... for the respondent no.9
Learned counsel for the petitioner seeks liberty to file a supplementary affidavit. Such leave is granted. The affidavits-in-reply filed today be kept on record along with the supplementary affidavit filed today.
Exceptions, if any, to the supplementary affidavit shall be filed within two weeks.
The matter shall next be listed before the regular Bench on January 17, 2023, subject to the convenience of the said Bench.
Liberty to mention.
(Sabyasachi Bhattacharyya, J.)