Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(1)(g) in Rajasthan Public Procurement Rules, 2012 (g)subject matter of procurement is of such nature as requires the procuring entity to maintain confidentiality, like printing of examination papers; or