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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1)(a) in The M.P. Factories Rules, 1962

(a)All processes, storages, equipments, plant, etc., involving serious explosion and flash fire hazards shall be located in segregated buildings where the equipment shall be so arranged that only minimum number of employees are exposed to such hazards at any one time.