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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(g) in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

(g)"Division" means and includes Administration Division, Law Division, Investigation Division, Reserve Division and such other Divisions in the Commission as may be constituted by the Chairperson.