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[Cites 0, Cited by 0] [Section 325] [Entire Act]

Greater Bengaluru City Corporation -

Section 325(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The corporation security force shall consist of such number of supervisoryofficers and members as may be determined by the corporation and shall be appointedby the Chief Commissioner in accordance with such rules as may be prescribed.