Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Madhya Pradesh - Subsection Section 4(xviii) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (xviii)"University Grants Commission" means the Commission established under the University Grants Commission Act, 1956 (No. 3 of 1956);
