Madhya Pradesh High Court
Pawan Kumar Gupta vs Chandra Bhan Mishra on 9 July, 2018
1 CONC-1756-2018 The High Court Of Madhya Pradesh CONC-1756-2018 (PAWAN KUMAR GUPTA Vs CHANDRA BHAN MISHRA) 2 Jabalpur, Dated : 09-07-2018 As prayed by Shri Manoj Kushwaha, learned counsel for the petitioner, list this matter in the next week to enable him to file additional documents.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2018.07.10 10:27:09 +05'30'