Delhi High Court - Orders
C-Net Infotech Pvt. Ltd vs Edcil (India) Ltd on 14 May, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 63/2025 & EX.APPL.(OS) 434/2025
C-NET INFOTECH PVT. LTD.
.....Decree Holder
Through: Mr. Gauhar Mirza, Mr. Aditya
Bharat, Ms. Taniishka Grover, Advs.
versus
EDCIL (INDIA) LTD.
.....Judgement Debtor
Through: Mr. Saurabh Mishra, Ms. Aashnaa
Bhatia, Ms. Bhumi Agrawal, Mr.
Shrimay Mishra, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 14.05.2025
List on 22.09.2025.
JASMEET SINGH, J
MAY 14, 2025/sp
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