Allahabad High Court
Kavinder Kumar vs Union Of India (Ncb) on 25 April, 2022
Author: Krishan Pahal
Bench: Krishan Pahal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1347 of 2022 Applicant :- Kavinder Kumar Opposite Party :- Union Of India (Ncb) Counsel for Applicant :- Jay Kumar Soni,Ankit Kumar Trivedi,Anuj Dayal Counsel for Opposite Party :- Akhilesh Kumar Awasthi Hon'ble Krishan Pahal,J.
For order, see order of date passed in Criminal Misc. Bail Application No.6298 of 2020.
Order Date :- 25.4.2022 Ravi Kant