Bombay High Court
Indus Towers Ltd vs The Commissioner, Pune Municipal ... on 11 January, 2022
Author: Abhay Ahuja
Bench: A.A. Sayed, Abhay Ahuja
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Writ Petition NO. 2678 OF 2017
Vodafone Mobile Services Limited ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Interim Application No.2055 of 2021
in
Writ Petition No.2678 of 2017
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Vodafone Mobile Services Limited ...Respondent(s)
WITH
Civil Application No.235 of 2020
in
Writ Petition NO. 2678 OF 2017
Vodafone Mobile Services Limited ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Civil Application No.234 of 2020
in
Writ Petition NO. 2678 OF 2017
Vodafone Mobile Services Limited ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Writ Petition NO. 2515 OF 2017
Tower Vision India Private Limited And Anr. ...Petitioner(s)
Versus
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Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Interim Application No.2054 of 2021
in
Writ Petition No.2515 of 2017
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Tower Vision India Private Limited And Anr. ...Respondent(s)
WITH
Writ Petition NO. 2561 OF 2015
Viom Infra Network Maharashtra Ltd. & Anr. ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Interim Application No.2068 of 2021
in
Writ Petition No.2561 of 2015
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Viom Infra Network Maharashtra Ltd. & Anr. ...Respondent(s)
WITH
Civil Application No.182 of 2019
in
Writ Petition NO. 2561 OF 2015
ATC Telecom Infrastructure Private
Limited ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Civil Application (Stamp) No.35848 of 2016
in
Writ Petition NO. 2561 OF 2015
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Viom Networks Ltd. ...Petitioner(s)
Versus
Viom Infra Network Maharashtra Ltd. & Anr. ...Respondent(s)
WITH
Writ Petition NO. 3566 OF 2017
Principal General Manager,
Bharat Sanchar Nigam Ltd, Pune ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Writ Petition NO. 7866 OF 2017
GTL Infrastructure Limited ...Petitioner(s)
Versus
The State Of Maharashtra ,
Through The Secretary And Ors. ...Respondent(s)
WITH
Civil Application No.1891 of 2017
in
Writ Petition NO. 7866 OF 2017
GTL Infrastructure Limited ...Petitioner(s)
Versus
The State Of Maharashtra ,
Through The Secretary And Ors. ...Respondent(s)
WITH
Writ Petition NO. 11190 OF 2018
Indus Towers Ltd. ...Petitioner(s)
Versus
The Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Interim Application No.2946 of 2021
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in
Writ Petition NO. 11190 OF 2018
Indus Towers Ltd. ...Petitioner(s)
Versus
The Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Civil Application No.136 of 2019
in
Writ Petition NO. 11190 OF 2018
Indus Towers Ltd. ...Petitioner(s)
Versus
The Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Writ Petition NO. 7327 OF 2009
Idea Cellular Limited And Anr. ...Petitioner(s)
Versus
Pune Municipal Corporation And Anr. ...Respondent(s)
WITH
Civil App0lication No.21 of 2017
in
Writ Petition NO. 7327 OF 2009
Idea Cellular Limited And Anr. ...Petitioner(s)
Versus
Pune Municipal Corporation And Anr. ...Respondent(s)
WITH
Interim Application No.2057 of 2021
in
Writ Petition No.7327 of 2009
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Idea Cellular Limited And Ors. ...Respondent(s)
WITH
Civil Application No.167 of 2019
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in
Writ Petition NO. 7327 OF 2009
Idea Cellular Limited
Formerly known as
ATC Infrastructure Service Private Ltd. ...Petitioner(s)
Versus
Pune Municipal Corporation And Anr. ...Respondent(s)
WITH
Civil App0lication No.1656 of 2012
in
Writ Petition NO. 7327 OF 2009
Idea Cellular Limited And Anr. ...Petitioner(s)
Versus
Pune Municipal Corporation And Anr. ...Respondent(s)
WITH
Writ Petition NO. 8929 OF 2018
Indus Towers Ltd. ...Petitioner(s)
Versus
The Commissioner,
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Writ Petition NO. 557 OF 2015
Idea Cellular Limited And Anr. ...Petitioner(s)
Versus
Pune Municipa Corporation And Anr. . ..Respondent(s)
WITH
Interim Application No.2070 of 2021
in
Writ Petition No.557 of 2015
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Idea Cellular Limited And Ors. ...Respondent(s)
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WITH
Civil Application No.168 of 2019
in
Writ Petition No.557 of 2015
Idea Cellular Limited
Formerly known as ATC Infrastructure
Service Private Limited ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Writ Petition NO. 1520 OF 2017
Reliance Infratel Ltd. And Ors. ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Interim Application No.2053 of 2021
in
Writ Petition No.1520 of 2017
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Reliance Infratel Ltd. And Ors. ...Respondent(s)
WITH
Civil Application No.467 of 2017
in
Writ Petition No.557 of 2015
Idea Cellular Limited And Anr. ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Writ Petition NO. 2679 OF 2017
Bharati Airtel Ltd. & Anr. ...Petitioner(s)
Versus
State Of Maharashtra And Ors. ...Respondent(s)
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WITH
Interim Application No.2051 of 2021
in
Writ Petition No.2679 of 2017
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Bharati Airtel Ltd. And Ors. ...Respondent(s)
WITH
Writ Petition NO. 2698 OF 2017
Tata Teleservices (Maharashtra) Limited ...Petitioner(s)
Versus
State Of Maharashtra
Through The Principal Secretary,
Urban Development Dept. And Ors. ...Respondent(s)
WITH
Interim Application (Stamp) No.24002 of 2021
in
Writ Petition NO. 2698 OF 2017
Tata Teleservices (Maharashtra) Limited ...Petitioner(s)
Versus
State Of Maharashtra
Through The Principal Secretary,
Urban Development Dept. And Ors. ...Respondent(s)
WITH
Interim Application (Stamp) No.24003 of 2021
in
Writ Petition NO. 2698 OF 2017
Tata Teleservices (Maharashtra) Limited ...Petitioner(s)
Versus
State Of Maharashtra
Through The Principal Secretary,
Urban Development Dept. And Ors. ...Respondent(s)
WITH
Interim Application No.2052 of 2021
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in
Writ Petition No.2698 of 2017
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Tata Teleservices (Maharashtra) Limited ...Respondent(s)
WITH
Writ Petition NO. 417 OF 2017
Ascend Telecom Infrastructure
Private Limited ...Petitioner(s)
Versus
Pune Municipal Corporation And Ors. ...Respondent(s)
WITH
Interim Application No.2050 of 2021
in
Writ Petition No.417 of 2017
Pune Municipal Corporation And Ors. ...Petitioner(s)
Versus
Ascend Telecom Infrastructure
Private Limited ...Respondent(s)
Ms. Rucha Surve, Mr. Arjun i/b M/s. Alashea Law LLP for the Petitioner in
WP 7866 of 2017.
Mr. Rajesh Patil a/w Mr. Parikshit Desai i/b M/s. SNG & Partners for the
Petitioner in WP 417 of 2017.
Mr. Sarosh Bharucha, Mr. Pratik Pawar, Ms. Shanaya Cyrus Irani, Mr.
Siddhesh S. Pradhan and Ms. Ananya Verma i/b M/s. J. Sagar Associates
for the Petitioners in WP Nos.7327 of 2009 and WP 557 of 2015.
Ms. Arti Raghavan, Mr. Arnab Deb Roy for the Petitioner in WP 2515 of
2017.
Mr. M.P. Bharucha, Ms. Sneha Jaisingh, Mr. Amogh Joshi, Ms. Prangana
Barua and Mr. Gowtham Thelak i/b M/s. Bharucha & Partners for the
Petitioner in WP 2678 of 2017.
Dr. Virendra Tulazapurkar, Senior Counsel, Mr. Amit Jamsandekar with Mr.
Prasad Dhande, Mr. Amit Khairwar a/w Ms. Kaamini Suhas i/b M/s. D.H.
Law Associates for the Petitioner in WP 2679 of 2017.
Mr. Prasad Dhande, Mr. Amit Khairwar a/w Ms. Kaamini Suhas i/b M/s.
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D.H. Law Associates for the Petitioner in WP 2698 of 2017.
Mr. Pesi Modi, Senior Counsel a/w Mr. Neville Lashkari, a/w Mr. Pratik
Pawar, Ms. Shanaya Cyrus Irani, Mr. Siddhesh S. Pradhan and Ms. Ananya
Verma i/b M/s. J. Sagar Associates for the Petitioners in WP 2561 of 2015.
Ms. Neeta Masurkar a/w N.V. Masulkar for the Petitioners in WP 3566 of
2017.
Mr. Anil Anturkar, Senior Advocate i/b Mr. Sugandh Deshmukh for the
Petitioners in WP 11190 of 2018 and WP 8929 of 2018.
Mr. Anil Y. Sakhare, Senior Advocate a/w Mr. Abhijeet Kulkarni, Mr.
Vishwanath Patil, Mr. Kewal, Mr. Ankit Lodha for the Respondent-PMC.
Mr. A.A. Kumbhakoni, AG, Mr. P.P. Kakade, GP, Mr. M.M. Pable, AGP for
Respondent-State.
CORAM : A.A. SAYED &
ABHAY AHUJA, JJ.
DATED : 11 JANUARY 2022
(THROUGH V.C.)
P.C.:
Learned Advocate General informs the Court that the Report of the Committee is yet to be submitted to the Government for taking a decision. He seeks time.
2. List the Petitions on 2 February 2022 for directions.
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