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[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(10)(i) in The Indian Post Office Rules, 1933

(i)"Printing " means any species or printing easy to recognize or any mechanical process ordinarily used to produce a number of identical copies but does not include typewriting, carbon copies produced by any process, computer printing, photocopying or any similar process;