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Punjab-Haryana High Court

Punjab State Electricity Board vs Onkar Singh Patial on 15 July, 2013

Author: Rakesh Kumar Garg

Bench: Rakesh Kumar Garg

                         IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH.


                                                              RSA No.3232 of 1987 (O&M)
                                                               Date of decision: 15.7.2013

                         Punjab State Electricity Board
                                                                           -----appellant(s)
                                                        Vs.
                         Onkar Singh Patial
                                                                        -----Respondent(s)

                         CORAM:- HON'BLE MR. JUSTICE RAKESH KUMAR GARG

                         1.    Whether reporters of local newspapers may be allowed to
                               see judgment?
                         2.    To be referred to reporters or not?
                         3.    Whether the judgment should be reported in the Digest?

                         Present:-   None.
                                     ---


                         RAKESH KUMAR GARG, J.

Even on the last date of hearing, no one represented the appellant.

Dismissed in default.



                         July 15, 2013                          [RAKESH KUMAR GARG]
                         ak                                             JUDGE




Kumar Ashwani
2013.07.20 13:25
I attest to the accuracy and
integrity of this document
High Court Chandigarh