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[Cites 0, Cited by 0] [Section 116(6)] [Section 116] [Entire Act]

State of Tamilnadu - Subsection

Section 116(6)(c) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(c)whether such account has been lodged within the time and in the manner required by these rules and orders issued thereunder.