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Chattisgarh High Court

Nathuram Baghel vs State Of Chhattisgarh 10 Wps/5863/2008 ... on 18 June, 2018

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                Writ Petition (S) No. 4038 of 2018
                          Nathuram Baghel Versus State Of Chhattisgarh




18.06.2018

Shri H.B. Agrawal, Sr. counsel along with Ms. Meera Jaiswal, counsel for the petitioner.

Ms. K. Tripti Rao, Panel Lawyer for the State. Learned counsel for the petitioner urged that they have moved amendment application before the Registry today itself.

Awaiting the same to come in the file, list the case next week.

Sd/-

Sharad Kumar Gupta Judge kkd