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State of Assam - Section

Section 49 in Assam Panchayat (Constitution) Rules, 1995

49. Submission of the List of President and Vice-President and Members of the Anchalik Panchayat.

- Soon after the election is over, the Deputy Commissioner shall submit a list to the State Election Commission indicating the names and respective addresses of the persons elected as the President, Vice-President and members of each Anchalik Panchayat district-wise for notification.