Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1136] [Entire Act]

Bengal Presidency - Subsection

Section 1136(a) in Police Regulations, Bengal , 1943

(a)Superintendents shall pay into the Government treasury all moneys, of whatever kind, which come into their possession as officers of the Crown. They shall not retain in their own hands money which is either the property of the Crown or is deposited with them, or entrusted to them for any public purpose.