Calcutta High Court (Appellete Side)
Somenath Dey vs The State Of West Bengal And Others on 3 May, 2024
3rd May,
2024
(AK)
30
W.P.A 9441 of 2024
IA No: CAN 1 of 2024
Somenath Dey
Vs.
The State of West Bengal and others
Mr. Victor Chatterjee
Ms. Pampa Dey (Dhabal)
...for the petitioner.
Mr. Jahar Dutta
Mr. Bipin Ghosh
...for the State.
Mr. Sudhasatva Banerjee
Mr. Sannidhya Dutta
Mr. Abhijit Sarkar
...for the WBFC.
Mr. Himangshu Ghosh
Mr. Hemanta Kumar Das
...for the respondent no.7.
1. Since some of the respondents have apparently not received copies of the writ petition although the application has been served, let the matter stand over till May 10, 2024 when it will be listed under the same heading.
2. Learned counsel appearing for the petitioner is requested to circulate copies of the writ petition as well as to ensure that copies of the application have also been served on all the respondents in the meantime.
(Sabyasachi Bhattacharyya, J.)