Section 2 in THE ANDHRA PRADESH DECENTRALISATION AND INCLUSIVE DEVELOPMENT OF ALL REGIONS ACT, 2020
2. Definitions –
In this Act, unless the context otherwise requires,-(a)Board means the Zonal Planning and Development Board constituted under the Rules as may be prescribed under this Act;(b)Government means the Government of Andhra Pradesh.CHAPTER-II ZONES AND VILLAGE / WARD SECRETARIATS
