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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

(1)The areas bounded by the respective boundaries of the industries specified in the Schedule appended to the Act and located within the State of Punjab and hereby declared as air pollution control areas under sub-section (1) of section 19 of the Act.