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[Cites 0, Cited by 4] [Entire Act]

State of Telangana - Section

Section 679E in Greater Hyderabad Municipal Corporation Act, 1955

679E. [ Power to give directions. [Inserted by Act No.20 of 1989.]

- The Government may from time to time give such directions not inconsistent with the provisions of the Act or the rules made thereunder to the Corporations as it may consider necessary for carrying out the purposes of this Act.]