Gujarat High Court
Kantibhai Ghelabhai Patel vs Mansukhbhai Ghelabhai Patel on 18 September, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, V.P. Patel
C/CA/3422/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL APPLICATION NO. 3422 of 2019
With
CIVIL APPLICATION (FIXING DATE OF EARLY HEARING) NO. 1 of 2019
In R/FIRST APPEAL NO. 1828 of 2017
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MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
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SHRUTI SHANTANU GANGULY
Versus
SHANTANU SAMARKUMAR GANGULY
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Appearance:
MS SRUSHTI A THULA(5014) for the Applicant(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
and
HONOURABLE MR.JUSTICE V.P. PATEL
Date : 18/09/2019
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE BELA M. TRIVEDI) Office objections to be removed within a period of two weeks.
(BELA M. TRIVEDI, J) (V. P. PATEL,J) TUVAR Page 3 of 3 Downloaded on : Sun Nov 17 00:44:18 IST 2019