Section 46(1) in The Juvenile Justice (Punjab) Rules, 1987
(1)The general duties, functions and responsibilities of Care Takers shall be as follows, namely:-(a)handling juveniles with love and affection;(b)taking proper care and welfare of juveniles;(c)maintaining discipline in institution;(d)maintenance, sanitation and hygiene;(e)implementing daily routine in an effective manner;(f)looking after the security and safety arrangements of the institution; and(g)escorting juveniles whenever they go out of the institution.
