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[Cites 0, Cited by 0] [Section 47A(5)] [Section 47A] [Entire Act]

State of Maharashtra - Subsection

Section 47A(5)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)to any honorarium, allowances or other facilities including leave of absence, also as the Chairman of any of the Committees.