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Patna High Court - Orders

Bhupal Singh And Ors vs The Union Of India And Ors on 19 December, 2022

Author: Sandeep Kumar

Bench: Sandeep Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.199 of 2018
     ======================================================
1.    Bhupal Singh and Ors S/o late Harihar Mahto null
2.1. Arjun Kumar @ Arjun Kumar Singh Son of Late Kalika Prasad Singh @
     Kalika Prasad, resident of Village-Dhanpurwa, P.S.-Sasaram, District-
     Rohtas.
2.2. Madhav Singh Son of Late Kalika Prasad Singh @ Kalika Prasad, resident
     of Village-Dhanpurwa, P.S.-Sasaram, District-Rohtas.
2.3. Rajesh Kumar Singh, son of Late Kalika Prasad Singh @ Kalika Prasad,
     resident of Village-Dhanpurwa, P.S.-Sasaram, District-Rohtas.
2.4. Ashish Verma @ Dhiraj Kumar, son of Late Kalika Prasad Singh @ Kalika
     Prasad, resident of Village-Dhanpurwa, P.S.-Sasaram, District-Rohtas.
2.5. Avinash Kumar, son of Late Kalika Prasad Singh @ Kalika Prasad resident
     of Village-Dhanpurwa, P.S.-Sasaram, District-Rohtas.
2.6. Saket Kumar @ Chandan Kumar, Son of Late Kalika Prasad Singh @
     Kalika Prasad, resident of Village-Dhanpurwa, P.S.-Sasaram, District-
     Rohtas.
3.   Satyanarayan Singh S/o Bhairo Singh
4.   Ramjee Singh S/o late Agnu Singh
5.   Shivnarayan Singh S/o late Agnu Singh
6.   Virendra Singh S/o Raghubansh Prasad Singh
7.   Baikunth Singh S/o late Ramdhari Singh
8.   Hira Singh Yadav S/o late Budhu Singh Yadav Petitioner no. 6 to 8 are
     resident of village- Diliyan, P.O. - Sasaram, P.S.- SasaramM, Distt.-
     RohtasBihar.

                                                                ... ... Petitioner/s
                                        Versus
1.   The Union Of India and Ors
2.   The State of Bihar through Principal Secretary, Department of Revenue and
     Land Reform, Patna.
3.   The Commissioner, Patna Division, Patna.
4.   The Collector, Rohtas, Sasaram.
5.   The District Land Acquisition Officer, Rohtas Sasaram.

                                               ... ... Respondent/s
     ======================================================
     Appearance :
     For the Petitioner/s   :     Mr. Sunil Kumar Singh No-10
     For the Respondent/s   :     Mr. Raj Kishore Roy-Gp18
     ======================================================
     CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
            Patna High Court CWJC No.199 of 2018(10) dt.19-12-2022
                                                       2/2




                                                    ORAL ORDER

10   19-12-2022

Heard Dr. K.N. Singh, learned ASG for the Union of India, Shri Tiwari Swetketu, learned counsel for the DFCCIL, Shri J.P. Singh, learned counsel for the petitioner and Shri Raj Kishore Roy, learned counsel for the State.

There is dispute between the DFCCIL and the State. List this case on Wednesday (21.12.2022) for further hearing.

On that date the Deputy Project Manager of the DFCCIL and the District Land Acquisition Officer, Rohtas will personally appear at 12.00 noon in the Court.

(Sandeep Kumar, J) Vikas/Shishir U