Bombay High Court
F. Hoffman-La Roche Ag vs Cipla Ltd on 7 January, 2019
Author: S.J.Kathawalla
Bench: S.J. Kathawalla
Nitin 1 / 1 974-COMIP-30-2008.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMIP NO. 30 OF 2008
F. Hoffman-La Roche AG ... Plaintiff
Versus
Cipla Limited ... Defendant
Mr.Abhay Jadeja a/w. Mr.Pradeep Mane, Mr.Varun Satiya i/b. M/s. Crawford Bayley
and Company for the Plaintiff.
M & M Legal Ventures for the Defendant.
CORAM : S.J. KATHAWALLA, J.
DATED : 7TH JANUARY,2019 P.C.:
By an Order dated 6th February, 2017, the above Suit is adjourned sine die.
In view thereof, office shall not place the above Suit on board unless specifically directed by this Court.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 09/01/2019 ::: Downloaded on - 11/01/2019 06:00:23 :::