Section 2(j) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993
(j)[ the expression "to construct a building" with its grammatical variation means-] [Substituted, by Act 35 of 2002, w.e.f. 01.09.2003.](i)to construct a new building, or(ii)to re-construct a building, or(iii)to convert a building, or any part of a building, not being a flat or block, into a flat or block,
