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Bombay High Court

Sapna Umesh Vinchurkar vs Umesh Bhaurauji Vinchurkar on 27 November, 2018

                                          1                                          14-MCA-1259-18.odt


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                         NAGPUR BENCH, NAGPUR.

                    MISC. CIVIL APPLICATION NO.1259 OF 2018

                                SAPNA UMESH VINCHURKAR
                                                  Vrs.
                             UMESH BHAURAUJI VINCHURKAR
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                                       Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
---------------------------------------------------------------------------------------------------------
                          Shri S. V. Sirpurkar, Advocate for applicant.


                                           CORAM:-     
                                                        ARUN D. UPADHYE, J.

DATED :- 27

/1 1 /2018.
Issue notice to the respondent, returnable on 18/12/2018.
During the pendency of this application, interim relief in terms of Prayer Clause (ii).
JUDGE Choulwar ::: Uploaded on - 27/11/2018 ::: Downloaded on - 28/11/2018 02:17:21 :::