Bombay High Court
Sapna Umesh Vinchurkar vs Umesh Bhaurauji Vinchurkar on 27 November, 2018
1 14-MCA-1259-18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
MISC. CIVIL APPLICATION NO.1259 OF 2018
SAPNA UMESH VINCHURKAR
Vrs.
UMESH BHAURAUJI VINCHURKAR
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
---------------------------------------------------------------------------------------------------------
Shri S. V. Sirpurkar, Advocate for applicant.
CORAM:-
ARUN D. UPADHYE, J.
DATED :- 27
/1 1 /2018.
Issue notice to the respondent, returnable on 18/12/2018.
During the pendency of this application, interim relief in terms of Prayer Clause (ii).
JUDGE Choulwar ::: Uploaded on - 27/11/2018 ::: Downloaded on - 28/11/2018 02:17:21 :::