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Madhya Pradesh High Court

M/S Samarth Infrabuilt (India) Pvt. ... vs Union Of India on 10 May, 2016

WP-5073-2015

(M/S SAMARTH INFRAB UILT (INDIA) PVT. L TD. THROUGH SANJA YD WIVEDI Vs UNION OF
INDIA)

10-05-2016

None present for the petitioner. Shri Yogesh Mittal, learned counsel for the State. Since counsel for the petitioner is not present, therefore, the case is adjourned for 16.8.2016. (PRAKASH SHRIVASTAVA) JUDGE