Karnataka High Court
Deepesh C S/O C Damodaran Nair vs National Institute Of Technology on 27 September, 2010
Bench: N.K.Patil, H.S.Kempanna
IN THE HIGH COURT OF' KARNATAKA AT BANGALORE Dated this the 27"' day of September, PRESENT THE HON'BLE MR. JUSTICE V
ANI):"-A % _ THE HON'BLE MR.";Ii5SI'ICE"H,SV.I$i§3MI5A1iTNA Writ Appeal No, 3989 of 2oo9toE:)N)f MISC. W;'Nd;-V1v:2o75.i2':io0 ;,_&
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of'2009fEDN) Deepesh C * _ _ S/ o C Da1n_odarai:_Nair" , Aged_131 yeeirs . Novvgr/aet No.53" ¢ o1d..No:.,1,18.e. _ ---- V Nelson MaraiC.kam Road Am}'11<_k"a.1;1' . .. "
A "' Cha:1naif;.§),_9 V V V . ..Appe1lant [By Srl M V Seshachala, Advocate) '"AND: "
.H.__............_ A National Institute of Technology Karnataka Surathkal