Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Karnataka High Court

H. Basavarajagouda S/O Veereshgouda vs The State Of Karnataka on 23 August, 2022

                            -1-




                                        WP No.102845 of 2022


         IN THE HIGH COURT OF KARNATAKA,
                  DHARWAD BENCH

     DATED THIS THE 23RD DAY OF AUGUST, 2022

                         BEFORE

     THE HON'BLE MR JUSTICE ASHOK S. KINAGI

     WRIT PETITION NO.102845 OF 2022 (LB-RES)

BETWEEN:

1.   H. BASAVARAJAGOUDA
     S/O VEERESHGOUDA
     AGE 57 YEARS, OCC. AGRICULTURE,
     R/AT KURUBAR ONI,
     NEAR VEERABHADRESWARA TEMPLE.
     64-HALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI.

2.   SMT. BHOGAMMA
     W/O CHANNAVEERANAGOUDA
     AGE: 68 YEARS, OCC: HOUSE WIFE,
     R/AT WARD NO.3,
     NEAR VEERABHADRESWARA TEMPLE,
     64-HALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI.

3.   H.NAGARAJ S/O H.VEERESHGOUDA
     AGE: 40 YEARS, OCC. AGRICULTURE,
     R/AT WARD NO.2,
     NEAR VEERAHADRESWARA TEMPLE,
     64-HALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI.

4.   H.SHARABHANAGOUDA
     S/O VEERESHGOUDA,
     AGE : 42 YEARS, OCC: AGRICULTURE,
     R/AT ARD NO.3,
     NEAR VEERABHADRESHWARA TEMPLE,
     64-HALEKOTE VILLAGE, TQ: SIRUGUPPA,
     DIST: BALLARI.
                              -2-




                                        WP No.102845 of 2022


5.   VEERESHA S/O SIDDAPPA
     AGE. 50 YEARS, OCC. AGRICULTURE,
     R/AT WARD NO.3,
     NEAR VEERAHADRESWARA TEMPLE,
     64-HALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI.

6.   SHEKANNA S/O SIDDAPPA
     AGE. 59 YEARS, OCC: AGRICULTURE,
     R/AT KURUBAR ONI,
     NEAR VEERABHADRESWARA TEMPLE,
     64-HALEKOTE VILLAGE,
     TQ: SIRUGUPPA, DIST. BALLARI.

7.   K SHIVARUDRAGOUDA
     S/O RAMAREDDYGOUDA
     AGE. 55 YEARS, OCC.AGRICULTURE,
     R/AT. WARD NO.3 KURUBAR ONI,
     NEAR VEERABHADRESWARA TEMPLE,
     64-HALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI.

8.   K RUDRAGOUDA
     S/O UMAKANTHGOUDA
     AGE. 57 YEARS, OCC. AGRICULTURE,
     R/AT. WARD NO.3 KURUBAR ONI,
     NEAR VEERABHADRESWARA TEMPLE,
     64-HALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI.

9.   H.K.NAGARAJ S/O H K VEEREASHAGUD
     AGE. 44 YEARS, OCC. AGRICULTURE,
     R/AT. WARD NO. 3 KURUBAR ONI,
     NEAR VEERABHADRESWARA TEMPLE,
     64-HALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI.
                                                ...PETITIONERS
(BY SRI RAJASHEKAR GUNJALLI, ADV.)

AND:

1.   THE STATE OF KARNATAKA
     BY ITS SECRETARY
     DEPARTMENT OF PANCHAYAT AND
     RURAL DEVELOPMENT,
     M.S.BUILDING, BENGALURU 01.
                               -3-




                                        WP No.102845 of 2022


2.   THE CHIEF EXECUTIVE OFFICER
     SIRUGUPPA TALUKA PANCHYAT,
     SIRUGUPPA, DIST. BALLARI 583121.

3.   THE PANCHAYATH DEVELOPMENT OFFICER
     NO.64, ALEKOTE VILLAGE,
     TQ. SIRUGUPPA, DIST. BALLARI 583121.

4.   SMT. KAMALAMMA W/O RUDRAPPA
     AGE. 42 YEARS, OCC. HOUSE WIFE,
     R/AT WARD NO.3, NO.64,
     HALEKOTE VILLAGE, TQ. SIRUGUPPA,
     DIST. BALLARI 583121.

5.   SMT. H KANYAKUMARI
     W/O LATE NILAKANTAGOUDA
     AGE. 66 YEARS, OCC. HOUSE WIFE,
     R/AT WARD NO.3 NO.64,
     HALEKOTE VILLAGE, TQ. SIRUGUPPA,
     DIST. BALLARI 583121.
                                               ...RESPONDENTS
(BY SRI V.S.KALASURMATH, HCGP FOR R.1)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONTITION OF INDIA PRAYING THIS COURT TO ISSUE A
WRIT OF MANDAMUS DIRECTING THE RESPONDENT NO.3 TO
CONSIDER THE PETITIONER'S REPRESENTATION DATED 8.3.2022
VIDE ANNEXURE-E AND SUCH OTHER RELIEFS.

      THIS PETITION COMING ON FOR PRELIMINARY HEARING THIS
DAY, THE COURT MADE THE FOLLOWING.

                          ORDER

Learned High Court Government Pleader accepts notice for respondent No.1.

-4- WP No.102845 of 2022

After hearing the matter for sometimes, learned counsel appearing for the petitioners, seeks leave of this Court to withdraw the writ petition.

Submission is placed on record. The writ petition is dismissed as withdrawn.

Sd/-

JUDGE EM