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Himachal Pradesh High Court

Unknown vs Mohammad Shan V. State Of Himachal ... on 24 March, 2025

Author: Sandeep Sharma

Bench: Sandeep Sharma

Mohammad Shan v. State of Himachal Pradesh and Ors.

CWP No. 5343 of 2023 24.3.2025 Present: Mr. P.P. Chauhan, Advocate, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for respondents/State.

Mr. Amrit Pal Singh, Senior Assistant CMO Office Nahan District Sirmour, Himachal Pradesh, present with record.

Learned Additional Advocate General to place on record the address of Chief Medical Officer, District Sirmaur H.P. and Director (Health Services) Himachal Pradesh, who had sanctioned sum of Rs. 12.00 lakh in advance for cochlear implant treatment for son of the petitioner dehors the rules.

List on 25.3.2025.

            March 24, 2025                        (Sandeep Sharma),
            manjit                                      Judge