Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 6 September, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~4 to 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020 & I.As. 2200-2201/2020, 1389/2024
BHARAT HEAVY ELECTRICALS LIMITED .....Petitioner
versus
DRIPLEX WATER ENGINEERING
PVT LIMITED .....Respondent
+ O.M.P. (COMM) 368/2020 & I.As. 2256-2257/2020, 1388/2024
M/S BHARAT HEAVY ELECTICALS LIMITED .....Petitioner
versus
M/S DRIPLEX WATER ENGINEERING
PVT LIMITED .....Respondent
+ OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING
PRIVATE LIMITED .....Decree Holder
versus
M/S BHARAT HEAVY
ELECTRICALS LIMITED .....Judgement Debtor
+ OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING
PRIVATE LIMITED .....Decree Holder
versus
M/S BHARAT HEAVY
ELECTRICALS LIMITED .....Judgement Debtor
Appearance:- Ms. Mani Gupta, Mr. Pranav Malhotra & Ms. Sonali
Jain, Advocates for M/s Bharat Heavy Electricals
Limited in Item Nos. 4 to 7.
O.M.P. (COMM) 364/2020 & Connected Matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/09/2024 at 05:57:48
Mr. Anil Dutt, Mr. Sarvesh Mehra & Ms. Lavi
Agarwal, Advocates for Driplex Water Engineering
Pvt. Ltd. in Item Nos. 4 to 7.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.09.2024 The Hon'ble Judge is on leave today. List on 16.12.2024.
BY ORDER (COURT MASTER) SEPTEMBER 6, 2024 'pv' O.M.P. (COMM) 364/2020 & Connected Matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/09/2024 at 05:57:48