11. Maintenance of Records and submission of inventory .-(1) Every zoo shall maintain record of the births, acquisitions, deaths and disposals of animals of each species in its collection in the manner and in the format determined by the Central Zoo Authority and the inventory of the animals in the collection of each zoo, along with the details mentioned above for each financial year shall be submitted to the Central Zoo Authority by 30th day of April of the ensuing year in Form II.
Provided that the details in respect of the animals pertaining to the species included in Schedule I and Schedule II to the Act, along with the detailed reasons of death identified on the basis of the post-mortem examination reports shall be submitted to the Central Zoo Authority every quarter, within a period of fifteen days of the end of that quarter.(2)Every zoo shall submit an annual report of its activities and compliance of the conditions stipulated by CZA for each financial year to the Central Zoo Authority by the 30th day of June of the year.THE SCHEDULE(See rule 10)
