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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(6) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(6)A plan of land use shall also form a part of the draft plan proposing most desirable utilization or land for purposes mentioned in clause (b) of sub-regulation (3).