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Punjab-Haryana High Court

The Plantation Investors Protection ... vs M/S Golden Projects Ltd on 4 March, 2020

7       CA-78-2019 in CA-804-2015 in CP-115-2002


THE PLANTATION INVESTORS PROTECTION SOCIETY (REGD.)
                       VS.
       GOLDEN PROJECTS LTD. (IN LIQUIDATION)


Present :    Mr. Pardeep Solath, Advocate
             for the applicant-GFIL Committee.

                                    ****

Since, CA-804-2015 has already been transferred to the Hon'ble Supreme Court, therefore, the counsel for the applicant does not wish to press the present application.

In view of above, this application is dismissed as not pressed. 4th March, 2020 (RAJBIR SEHRAWAT) 'raj' JUDGE 1 of 1 ::: Downloaded on - 11-04-2020 23:21:21 :::