Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(10)(i) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(i)in the case of a residential building, had been living with the tenant in the building as a member of the tenant's family upto the death of the tenant, and