Delhi High Court - Orders
M/S Good Marketing And Sales Pvt. Ltd. & ... vs M/S Brightstar Telecommunications ... on 4 July, 2022
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2909/2022
M/S GOOD MARKETING AND SALES PVT. LTD.
& ANR. ..... Petitioners
Through: Mr Hardik Sharma and Mr Mukul
Malik, Advocates
versus
M/S BRIGHTSTAR TELECOMMUNICATIONS
INDIA LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 04.07.2022 CRL.M.A. 12299/2022 (exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of. CRL.M.C. 2909/2022 & CRL.M.A. 12298/2022
3. Notice. Issue notice to the respondent through all permissible modes, returnable on 19.07.2022.
SWARANA KANTA SHARMA, J JULY 4, 2022/zp Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:06.07.2022 18:20:14