Section 4A(1) in Maharashtra Scheduled Castes, Scheduled Tribes, De-Notified Tribes, (Vimukta Jatis) Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of issuance and verification of) Caste Certificate Act, 2000
(1)The provisions of this section shall apply in respect of admission to the professional courses for the academic year 2018-2019.
