Patna High Court - Orders
Surajdeo Prasad vs The Bihar State Financial Corp on 20 July, 2011
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.11625 of 2011
Surajdeo Prasad
Versus
The Bihar State Financial Corp
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2 20.07.2011Counsels for the petitioner and respondent Bihar State Financial Corporation are present.
Learned counsel for the petitioner submits that in identical application (C.W.J.C. No. 1324 of 2011), this Court has directed for filing of counter affidavit. The said matter is listed before this Court.
Mr. Giri, learned counsel for the respondent Corporation, prays for adjournment to file counter affidavit in the present case.
Post this matter side by side C.W.J.C. No. 1324 of 2011. Time, in the meanwhile, shall be utilized by the respondents to file counter affidavit.
( Kishore K. Mandal, J) pkj