Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Gujarat - Subsection Section 41(c) in The Gujarat Drugs (Control) Act, 1959 (c)any penalty, forfeiture, or punishment incurred in respect of any offence committed against any law so repealed;
