Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 97 in The M.P. Irrigation Act, 1931 97. Power to remove persons causing mischief. - Any canal officer or canal subordinate may remove or cause to be removed from any canal any person who in his view, commits or is about to commit any of the offences mentioned in clause (a), (b), (c), (h) or (1) of Section 94.
