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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(5) in The Delhi Minimum Wages Rules, 1950

(5)A Muster Roll shall be maintained by every employer and kept in Form V.Establishments governed by the Delhi Shops and Establishment Act, 1954 may however, maintain the same form as required under the said Act and Rules made thereunder.