Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 92 in The Delhi Water Board Act, 1998 92. Prosecutions. -No court shall proceed to the trial of any offence except on the complaint of upon information received from the Chief Executive Officer or any other officer authorised by the Board by a general or special order in this behalf.
